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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(p) in The Rajasthan Colonisation (Allotment of Government Land to Ghair Dakhilkar Tenant in Paintalisa Area) Conditions, 1970

(p)"Tenure Land", "Tenure Khata" and "Tenure Tenant" respectively mean land held under proprietary Mourusi and Khatedari rights, Khatas comprised of such land and a person holding such land under all or any of the aforesaid tenures.