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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Kerala - Subsection

Section 6(vii) in THE COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY ACT, 1986

(vii)to withdraw or cancel degree, titles, diplomas, certificates or other distinctionsunder conditions that may be prescribed the Statutes, after giving the person affected a reasonable opportunity to present his case;