Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Uttar Pradesh - Subsection Section 9(2) in The U.P. District Offices (Collectorates) Ministerial Service Rules, 1980 (2)obtained a 'B' certificate of the National Cadet Corps shall other things being equal, be given preference in the matter of direct recruitment.
