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British India - Section

Section 10 in Bills of Exchange Act 1882

10. Bill payable on demand.

(1)A bill is payable on demand—
(a)Which is expressed to be payable on demand, or at sight, or on presentation; or
(b)In which no time for payment is expressed.
(2)Where a bill is accepted or indorsed when it is overdue, it shall, as regards the acceptor who so accepts, or any indorser who so indorses it, be deemed a bill payable on demand.