Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(f) in The Central Electricity Regulatory Commission (Procedure, Terms & Conditions for grant of Transmission License and other related matters) Regulations, 2001

(f)The licensee shall not augment/modify any part of the Project except-
(i)pursuant to an agreement with the Central Transmission Utility and with the prior permission of the Commission ;
(ii)in accordance with the guidelines issued by the Commission.