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Madhya Pradesh High Court

M/S Cox India Limited Thr. vs The State Of Madhya Pradesh Thr. on 18 March, 2015

W.P.No.1618/2015 18­03­2015 Shri N.S.Kirar, Advocate for the petitioner. Shri Prabla Solanki, Government Advocate is directed to seek  instructions in the matter.

List in the month of April, 2015, as prayed for.

                                                                   (Rohit Arya)                                     Judge  b/­