Madhya Pradesh High Court
Manohar Lal Patel vs Rani on 8 January, 2024
Author: Gurpal Singh Ahluwalia
Bench: Gurpal Singh Ahluwalia
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MP No. 6516 of 2023 (MANOHAR LAL PATEL Vs RANI AND OTHERS) Dated : 08-01-2024 Shri (Dr.) Anuvad Shrivastava - Advocate for the petitioner.
Delay in payment of process fee is hereby condoned. Office is directed to proceed.
(G.S. AHLUWALIA) JUDGE JP Signature Not Verified Signed by: JITENDRA KUMAR PAROUHA Signing time: 1/8/2024 4:27:17 AM