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Chattisgarh High Court

Ajay Singh Rajput vs State Of Chhattisgarh And Ors. 41 ... on 4 May, 2018

                HIGH COURT OF CHHATTISGARH, BILASPUR

                                     Order Sheet

                             WPS No. 4463 of 2005

             Ajay Singh Rajput Versus State of Chhattisgarh & Ors.




04.05.2018

Shri Maneesh Sharma, Advocate for the petitioner.

Ms.Sunita Jain, Panel Lawyer for State. At the request of the counsel for the petitioner, list it in next week.

Sd/-

(P. Sam Koshy) JUDGE Sumit