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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(f) in The Jalandhar Municipal Corporation Building Bye-Laws, 1997

(f)The porch/portico or garage shall be allowed in the side set- back area provided the width of the side set-back area is not less than 9 feet and shall cover only 1/3rd of the total depth of the plot, and shall have the clear height of 8'-3". However, it shall be counted as covered area.