Supreme Court - Daily Orders
Archna vs Deputy Director Consolidation, Amroha ... on 27 April, 2023
Bench: Krishna Murari, Sanjay Kumar
ITEM NO.105 COURT NO.13 SECTION III-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 2613/2017
ARCHNA Appellant(s)
VERSUS
DEPUTY DIRECTOR CONSOLIDATION, AMROHA AND OTHERS Respondent(s)
Date : 27-04-2023 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE KRISHNA MURARI
HON'BLE MR. JUSTICE SANJAY KUMAR
For Appellant(s)
Appellant-in-person
For Respondent(s)
Mr. Dr. Rajeev Sharma, AOR
Mr. Prashant Sharma, Adv.
Ms. Diksha Sharma, Adv.
Mr. Raghuvir Sharma, Adv.
Mr. Dharmendra Sharma, Adv.
Mr. Vipin Kumar Sharma, Adv.
Ms. Devjani Deka Bharali, Adv.
Mr. Tanmaya Agarwal, AOR
UPON hearing the counsel the Court made the following
O R D E R
Appellant appearing in person states that she is indisposed and is suffering from viral infection and seeks adjournment.
List the matter on 13.07.2023. (SONIA GULATI) (BEENA JOLLY) SENIOR PERSONAL ASSISTANT Signature Not Verified COURT MASTER (NSH) Digitally signed by GEETA AHUJA Date: 2023.04.28 17:33:10 IST Reason: