Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14A(3)] [Section 14A] [Entire Act] State of Kerala - Subsection Section 14A(3)(b) in Kerala Tax on Entry of Goods Into Local Areas Act, 1994 (b)in the case of any other order, confirm, cancel or vary such order: