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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(b) in The Punjab School Education Board (Submission of Books and their Approval) Regulations, 1979

(b)The reviewing fee for the translated version of any entry already approved for which approval is being sought, shall be the same as for the original version or as may be fixed by the Chairman.