Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Odisha - Subsection

Section 25(32) in Orissa Minor Minerals Concession Rules, 2004

(32)The State Government may impose such further conditions in the lease as it may think necessary in the interest of mineral development & protection of environment.Chapter-IV Grant of Quarry Leases