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[Cites 0, Cited by 0] [Section 68(1)] [Section 68] [Entire Act]

State of Sikkim - Subsection

Section 68(1)(a) in Sikkim Forests, Water Courses and Road Reserve (Preservation and Protection) Act, 1988

(a)without reasonable ground of suspicion, searches or causes to be searched any place, premises, vehicle or vessel; or