Punjab-Haryana High Court
State Of Haryana & Ors vs Sohan Lal And Anr on 21 December, 2017
Author: Arun Palli
Bench: Arun Palli
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
RFA No.7440 of 2015 (O&M)
Date of Decision:21.12.2017
The State of Haryana and others
....Appellant(s)
Versus
Sohan Lal and another
.....Respondent(s)
CORAM: HON'BLE MR. JUSTICE ARUN PALLI
Present: Mr. Sudeep Mahajan, Addl. AG Haryana,
for the appellant(s).
Mr. H.N. Sahu, Advocate
for the respondent(s).
***
ARUN PALLI, J. (ORAL)
For order, see the judgment of even date passed in RFA No.7431 of 2015 titled "The State of Haryana and others Vs. Satish Singh @ Satish Kumar."
21.12.2017 (ARUN PALLI)
pvd JUDGE
Whether speaking/reasoned: Yes/No
Whether reportable: Yes/No
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