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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(d) in Tamil Nadu Fleet Operators Stage Carriages (Acquisition) Act, 1971

(d)at the commencement of the proceedings before the arbitrator, the Government and the person interested shall state what in their respective opinion is a fair amount of compensation;