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[Cites 0, Cited by 0] [Section 35B(30)] [Section 35B] [Entire Act]

State of Punjab - Subsection

Section 35B(30)(iv) in The Punjab Liquor Licence Rules, 1956

(iv)before transfer of the license of the said zone or group or licensing unit, the transfree, shall submit all the documents, prescribed under the Excise Policy or the Act or the Rules; and