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[Cites 0, Cited by 0] [Section 104] [Entire Act]

State of Haryana - Subsection

Section 104(5) in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965

(5)Every inlet other than a ventilating pipe to such drain shall be properly trapped by a suitable and efficient trap, and such trap shall be formed and fixed so as to be capable of maintaining a water seal of -
(a)two inches where such inlet has an internal diameter of less than three inches;
(b)three inches where such inlet has an internal diameter of less than three inches.