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Custom, Excise & Service Tax Tribunal

Zarina Stone Crusher vs Medchal - G S T on 20 January, 2020

                                           1
                                                              Appeals No. E/30257/2017,
                E/30489/2017, E/31003/2017, E/31025/2017, E/31267/2017, ST/30048/2017
            ST/30374/2017, ST/30553/2017, ST30584/2017, ST/30740/2017, ST/30968/2017,
            ST/30977/2017, ST/31034/2017, ST/31089/2017, ST/31120/2017, ST/31135/2017
            ST/31137/2017, ST/31140/2017, ST/31172/2017, ST/31264/2017, ST/31348/2017



   CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
             REGIONAL BENCH AT HYDERABAD


                            Division Bench - Court - I

S.No.   Appeal No.       Appellant         Respondent      Impugned Order No. &

date Sheela Foam CCCE&ST, O-I-O No. HYD-EXCUS-

1. E/30257/2017 Limited Hyderabad-IV 004-COM-061-16-17, DT. 29.12.2016 HBL Power Commissioner O-I-A No. HYD-EXCUS-

2. E/30489/2017 Systems Ltd. of GST, 004-APP-44-16-17, dt.

                                           MEDCHAL         30.12.2016
                         S.H. Haryana          .do.        O-I-A No. HYD-EXCUS-
  3.    E/31003/2017     Wires Ltd.                        001-APP-033-17-18,
                                                           dt.26.05.2017
                         Pankaj Kedia      CCE, C&ST,      O-I-A No. HYD-EXCUS-
  4.    E/31025/2017     Director          Hyderabad-II    002-APP-017&018-17-
                                                           18, dt. 31.05.2017
                         My Home           CCT,            O-I-A- No. HYD-EXCUS-
  5.    E/31267/2017     Industries Pvt.   Rangareddy      RRC-APP-007-17-18
                         Ltd.              GST             (App-I), dt. 29.08.
                         National          CCCE&ST,        O-I-O No. HYD-EXCUS-
                         Institute of      Hyderabad-IV    004-COM-033-16-17, dt.
  6.    ST/30048/2017    Tourism &                         21.09.2016
                         Hospi-tality
                         Management
                         N. Subhash        CCCE&ST,        O-I-A No. HYD-EXCUS-
  7.    ST/30374/2017                      Hyderabad-IV    004-APP-0094-16-17-ST,
                                                           dt. 12.07.2016
                         Sri Krishna       CST,            O-I-A- No. HYD-EXCUS-
                         Engineering       Hyderabad ST    001-APP-0277-0278     &
  8.    ST/30553/2017
                         Works                             0279-16-17-ST,      dt.
                                                           30.01.2017.
                         Sundaram          CCCE&ST,        O-I-A- No. HYD-EXCUS-
  9.    ST/30584/2017    Industries Pvt.   Hyderabad-IV    004-APP-0341-16-17-ST,
                         Ltd.                              dt 28.02.2017
                         Zarina Stone      CCT, Medchal    O-I-A- No. HYD-EXCUS-
  10.   ST/30740/2017    Crusher           GST             001-APP-0370-16-17,
                                                           dated 17.03.2017
                         CMR Transport     CCT, Guntur     O-I-A- No. GUN-EXCUS-
  11.   ST/30968/2017    Contractors       GST             000-APP-028-17-18, dt.
                         Co. Pvt. Ltd.                     25.05.2017.
                         Rajapushpa        CCT,            O-I-O No. HYD-EXCUS-
  12.   ST/30977/2017    Properties        Rangareddy      004-COM-004-17-18, dt.
                         Pvt.Ltd.          GST             29.05.2017
                         Venki Infra &     CCT, CE&ST,     O-I-A No. HYD-EXCUS-
  13.   ST/31034/2017    Developers        Medchal GST     001-APP-086-17-18-st,
                                                           DT. 31.05.2017.
                         Ravi Billa        CCT, CE&ST,     O-I-A No. HYD-EXCUS-
  14.   ST/31089/2017                      Medchal GST     001-APP-0157-17-18-ST,
                                                           dt. 28.07.2017.
                                             2
                                                                Appeals No. E/30257/2017,

E/30489/2017, E/31003/2017, E/31025/2017, E/31267/2017, ST/30048/2017 ST/30374/2017, ST/30553/2017, ST30584/2017, ST/30740/2017, ST/30968/2017, ST/30977/2017, ST/31034/2017, ST/31089/2017, ST/31120/2017, ST/31135/2017 ST/31137/2017, ST/31140/2017, ST/31172/2017, ST/31264/2017, ST/31348/2017 Srinivasa CCT, Guntur O-I-A No. GUN-EXCUS-

15. ST/31120/2017 Electricals GST 000-222-15-16 dated 15.03.2016.

Automotive CCT, CE& ST, O-I-A No. HYD-EXCUS- Manu- MEDCHAL 004-APP-141-17-18-ST,

16. ST/31135/2017 facturers Pvt. GST dt. 25.07.2017.

Ltd.

                           GMMCO                .do.         O-I-A No. HYD-EXCUS-
     17.   ST/31137/2017   Limited                           003-APP-130-17-18-ST,
                                                             dt. 17.07.2017.
                           Thirumala        CCT, Medchal     O-I-A No. HYD-EXCUS-
     18.   ST/31140/2017   Hospitals Pvt.   GST              004-APP-144-17-18, dt.
                           Ltd.                              25.07.2017.
                           Mancherial       CCT, CE&ST,      O-I-A No. HYD-EXCUS-
     19.   ST/31172/2017   Cement Co.       Medchal GST      001-APP-0122-17-18-ST,
                           Pvt. Ltd.                         dt. 14.07.2017.
                           M Lahari         CCT,             O-I-A No. HYD-SVTAX-
     20.   ST/31264/2017                    Rangareddy       RRC-APP-023-17-18, dt.
                                            GST              31.08.2017.
                           Dakshin          CCT,             O-I-O No. HYD-EXCUS-
     21.   ST/31348/2017   Infrastructure   Rangareddy       004-COM-013-17-18, dt.
                           Pvt. Ltd.        GST              27.09.2017.



APPEARANCE:

S/shri P. Makarandh, R. Muralidhar, P.V.B. Chary, K. Nagraj Rao, G. Prahlad, Mohd. Shahbaz, Nageswara Rao, Ms. Aparajita Reddy, Advocates; P. Venkata Prasad, Zia, Chartered Accountants and D. Nagaraju, G. Ashok Kumar, Phani Kumar Srikar, Sambasiva Rao, Company Representatives -- for APPELLANTS. S/Shri N. Bhanu Kiran, Mir Anwar Mohiuddin, V.R. Pavan Kumar, A. Rangadham, A.V.L.N. Chary, Departmental Representatives.

CORAM: HON'BLE Dr. D.M. MISRA, MEMBER (JUDICIAL) HON'BLE Mr. P.V. SUBBA RAO, MEMBER (TECHNICAL) FINAL ORDER No.A/30060 - 30080/2020 DATE OF HEARING: 20.01.2020 DATE OF DECISION: 20.01.2020 [ORDER : PER BENCH)

1. The department has filed in the above appeals applications filed by the appellants under Sabka Vishwas (Legacy Dispute Resolution) Scheme, 2019 and produced copies of the acknowledgements and discharge certificates.

3

Appeals No. E/30257/2017, E/30489/2017, E/31003/2017, E/31025/2017, E/31267/2017, ST/30048/2017 ST/30374/2017, ST/30553/2017, ST30584/2017, ST/30740/2017, ST/30968/2017, ST/30977/2017, ST/31034/2017, ST/31089/2017, ST/31120/2017, ST/31135/2017 ST/31137/2017, ST/31140/2017, ST/31172/2017, ST/31264/2017, ST/31348/2017

2. Accordingly, in terms of Section 127 (6) of the Finance (No.2) Act, 2019, the above appeals are deemed to have been withdrawn.

3. All these appeals are dismissed as withdrawn.

(Dictated and pronounced in open court) (Dr. D.M. MISRA) MEMBER (JUDICIAL) (P. VENKATA SUBBA RAO) MEMBER (TECHNICAL) Vrg