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[Cites 0, Cited by 0] [Section 6(9)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(9)(c) in Atomic Minerals Concession Rules, 2016

(c)in case the atomic minerals in grade equal to or more than the threshold value exists in association with other minerals, then the mining lease shall be granted for all such minerals including the atomic minerals to the same lessee.