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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(b) in The Rajasthan Subordinate Co-Operative Service (Class I) Rules, 1955

(b)"Direct recruitment" means recruitment by the method prescribed by rule 7(i);
(bb)"Equivalent post" means post involving duties of a similar nature to that of a post in the Service and carrying identical time scale of pay.