Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Goa - Subsection

Section 5(a) in The Goa Command Area Development Act, 1997

(a)had been convicted and sentenced to imprisonment for an offence which, in the opinion of the Government, involves moral turpitude; or