Calcutta High Court (Appellete Side)
India Power Corporation Limited (Ipcl) vs The State Of West Bengal And Others on 3 August, 2023
AD-08 Ct No.09 03.08.2023
TN WPA No. 17132 of 2023 India Power Corporation Limited (IPCL) Vs. The State of West Bengal and others Mr. Surajit Nath Mitra, Mr. S. Dutta Mr. Anindya Halder .... for the petitioner Mr. Somnath Ganguli, Mr. Priyamvada Singh ....for the State On the prayer of the petitioner, the matter is adjourned for the day and shall next be listed tomorrow (04.08.2023), fairly at the top of the list.
(Sabyasachi Bhattacharyya, J.)