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State of Uttar Pradesh - Section

Section 24 in The U.P. Excise (Prohibition) Group 'D' Service Rules, 1978

24. Canvassing.

- No recommendations, either written or oral, other than those required under these rules will be taken in consideration. Any attempt on the part of candidate to enlist support directly or indirectly for his candidature by other means will disqualify him for appointment.