Section 282(ix) in Rajasthan Land Revenue (Land Records) Rules, 1957
(ix)For written examinations the chairman shall have a chart prepared showing the seating arrangement of the [trainees] [Substituted 'candidates' by Notification No. G.S.R. 176, dated 7.2.2012 (w.e.f. 23.1.1958).] in the Examination Hall. The chart shall be kept on the file relating to the Examination. The private [trainees] [Substituted 'candidates' by Notification No. G.S.R. 176, dated 7.2.2012 (w.e.f. 23.1.1958).], as far as possible, will be seated alternatively with the school [trainees] [Substituted 'candidates' by Notification No. G.S.R. 176, dated 7.2.2012 (w.e.f. 23.1.1958).].