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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Bihar - Subsection

Section 22(2)(ii) in Bihar Contributory Provident Fund Rules, 1948

(ii)an amount equal to the amount accrued together with any accrued bonuses whichever is less and, in default the provisions of sub-rule (3) of rule 19, applicable to a failure to assign and deliver a policy shall apply.