Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(2)(b) in Bengal Immunity Company Limited (Acquisition And Transfer of Undertakings) Act, 1984.

(b)"director" in relation to a firm, means a partner in the firm.