Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act]

State of Himachal Pradesh - Subsection

Section 40(2)(rr) in Himachal Pradesh General Sales Tax Act, 1968

(rr)[ the form and the manner in which the certificate under section 42-B is to be furnished; [Sub-clauses (rr) and (rrr) added vide Act No. 18 of 1991.]