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[Cites 0, Cited by 0] [Section 23(18)] [Section 23] [Entire Act]

State of Karnataka - Subsection

Section 23(18)(b) in Kannada University Act, 1991

(b)to make statute specifying the mode of appointment of administrative and other similar posts and fix their emoluments, if any, define their duties and the conditions of their services and provide for filling up of temporary vacancies;