Delhi High Court - Orders
Infinity Sez Pvt. Ltd vs I.F.C.I Limited And Ors on 23 December, 2022
Bench: Najmi Waziri, Sudhir Kumar Jain
$~1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2093/2020 & CM APPL. 7385/2020
INFINITY SEZ PVT. LTD. ..... Petitioner
Through: Mr. Ayush Gupta, Proxy Counsel.
versus
I.F.C.I LIMITED AND ORS. ..... Respondents
Through: Mr. Nitin Dahiya and Mr. Mohit
Kumar, Advocates for R-1.
Mr. S.V. Tyagi and Mr. Shivam
Tyagi, Advocates for R-2.
CORAM:
HON'BLE MR. JUSTICE NAJMI WAZIRI
HON'BLE MR. JUSTICE SUDHIR KUMAR JAIN
ORDER
% 23.12.2022 The hearing has been conducted through hybrid mode (physical and virtual hearing).
1. The Hon'ble Division Bench has not assembled today.
2. Renotify on 13.03.2023.
BY ORDER COURT MASTER DECEMBER 23, 2022 SS Signature Not Verified Digitally Signed By:KAMLESH KUMAR Signing Date:23.12.2022 17:10:33