Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Kerala - Section

Section 22 in Kerala Munnar Special Tribunal (Procedure) Regulations, 2011

22. Forms.

- The forms appended to in Appendix I of the Civil Rules of Practice shall mutatis mutantis apply to the Tribunal.