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[Cites 0, Cited by 0] [Section 11(5)] [Section 11] [Entire Act]

State of Andhra Pradesh - Subsection

Section 11(5)(b) in Andhra Pradesh Lokayukta Act, 1983

(b)as might involve the disclosure of the proceedings of the Council of Ministers of the Government or any Committee of that Council; and for the purpose of this sub-section a certificate issued by the Chief Secretary to the Government certifying that any information, answer or portion of a document is of the nature specified in Clause (a) or Clause