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[Cites 0, Cited by 0] [Section 131(2)] [Section 131] [Entire Act]

State of Haryana - Subsection

Section 131(2)(xiv) in Haryana Co-operative Societies Act, 1984

(xiv)the accounts and books to be kept by a co-operative society, the adult of such accounts and the charges, if any, to be made for such audit, and for the periodical publication of a balance sheet showing the assets and liabilities of a co-operative society;