Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 120(1)] [Section 120] [Entire Act]

State of Uttar Pradesh - Subsection

Section 120(1)(b) in U.P. Revenue Code Rules, 2016

(b)A certificate of admission of land referred to in section 77 in R.C. Form-32.