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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of West Bengal - Subsection

Section 8(7) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(7)The Licensee of the clinical establishment shall read and understand and make all the staff to read and understand the West Bengal Clinical Establishment (Registration, Regulation and Transparency) Act, 2017 (West Bengal Act IV of 2017) and the rules made there under as amended from time to time.