Himachal Pradesh High Court
M/S Naziveedu Seeds Ltd. vs . Thakur Bhagat on 12 May, 2023
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
M/s Naziveedu Seeds Ltd. Vs. Thakur Bhagat RFA No. 267 of 2017 .
12.05.2023 Present: Mr. Manish, Advocate, vice Mr. Anuj Gupta, Advocate, for the appellant.
Mr. Ashwani Kumar Negi, Advocate, for respondent No.1.
Mr. Manoj Chauhan, Additional Advocate General for respondents No. 2 and 3.
CMP No. 1033 of 2023 Reply to the application, as prayed, be filed, within four weeks.
r List for consideration after four weeks.
(Vivek Singh Thakur) Judge 12th May, 2023 (himani) ::: Downloaded on - 15/05/2023 20:40:16 :::CIS