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[Cites 1, Cited by 1]

Himachal Pradesh High Court

M/S Naziveedu Seeds Ltd. vs . Thakur Bhagat on 12 May, 2023

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

M/s Naziveedu Seeds Ltd. Vs. Thakur Bhagat RFA No. 267 of 2017 .

12.05.2023 Present: Mr. Manish, Advocate, vice Mr. Anuj Gupta, Advocate, for the appellant.

Mr. Ashwani Kumar Negi, Advocate, for respondent No.1.

Mr. Manoj Chauhan, Additional Advocate General for respondents No. 2 and 3.

CMP No. 1033 of 2023 Reply to the application, as prayed, be filed, within four weeks.

r List for consideration after four weeks.

(Vivek Singh Thakur) Judge 12th May, 2023 (himani) ::: Downloaded on - 15/05/2023 20:40:16 :::CIS