Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 65 in The Punjab Insolvency Rules 65. Accounts of summary administration also to be audited. - The accounts maintained in cases dealt with summarily by the Insolvency Courts under Section 74 of the Act shall also be audited.
