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[Cites 0, Cited by 0] [Section 24(5)] [Section 24] [Entire Act]

State of Haryana - Subsection

Section 24(5)(a) in Maharana Partap Horticultural University, Karnal Act, 2015

(a)ensure that the expenditure not authorized in the budget is not incurred by the University, except by way of investment approved by the Board;