Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 70 in The Punjab Distillery Rules, 1932

70.

The licensee shall enter in register in Form D-6 the exact quantity of the gur, molasses, mahua or other substance used and shall give the[Excise and Taxation Officer or in his absence Inspector] [Legislative Supplement Part III dated 28.1.69.] an opportunity of verying this quantity whenever he may deem it desirable to do so.