Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Haryana - Subsection Section 22(a) in Bhagat Phool Singh Mahila Vishwavidyalaya Khanpur Kalan Act, 2006 (a)the constitution, powers and functions of the authorities and other bodies of the university as may be constituted from time to time;
