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[Cites 0, Cited by 5] [Entire Act]

Union of India - Section

Section 31 in The Information Technology Act, 2000

31. Certifying Authority to ensure compliance of the Act, etc.-

Every Certifying Authority shall ensure that every person employed or otherwise engaged by it complies, in the course of his employment or engagement, with the provisions of this Act, rules, regulations or orders made thereunder.