Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Maharashtra - Subsection

Section 24(1)(zd) in The Maharashtra State Board Of Nursing And Paramedical Education Act, 2013

(zd)to declare the result of the students appearing at the examinations conducted on such date or dates as may be fixed;