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[Cites 0, Cited by 0] [Section 43A(1B)] [Section 43A] [Entire Act]

Union of India - Subsection

Section 43A(1B)(a) in The Companies Act, 1956

(a)on and from the date on which the aforesaid percentage is first held by it after the commencement of the Companies (Amendment) Act, 1974 , or