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[Cites 0, Cited by 0] [Section 7(5)] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(5)(iii) in U.P. Board of Secondary Sanskrit Education (Appointment and Conditions of Service of Heads of Institution, Teachers and other employees of the Institutions Rules, 2009

(iii)the number of posts already filled by promotion giving names of the incumbents;