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[Cites 0, Cited by 0] [Section 43(2)] [Section 43] [Entire Act]

NCT Delhi - Subsection

Section 43(2)(i) in Delhi Ancient and Historical Monuments and Archaeological Sites and Remains Act, 2004

(i)the form of any notice required or authorized to be given under section 20 of this Act and the manner in which it may be served;