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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1)(a) in The Granite Conservation And Development Rules, 1999

(a)"Act" means the Mines and Minerals [(Development and Regulation)] [Substituted by G.S.R. 706(E), dated 17.10.2002 (w.e.f. 17.10.2002). ] Act, 1957 (67 of 1957);