Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Karnataka - Subsection

Section 24(2)(iii) in Sri Malai Mahadeswaraswamy Kshethra Development Authority Act, 2013

(iii)all other sums received by or on behalf of the Authority from any source whatsoever: