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[Cites 0, Cited by 0] [Section 98(1)] [Section 98] [Entire Act]

State of Himachal Pradesh - Subsection

Section 98(1)(c) in The Himachal Pradesh Panchayati Raj Act, 1994

(c)any other matter referred to the Finance Commission by the Government in the interest of the sound finance of the Panchayats.