Section 18(3) in The Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2016
(3)Every year, the chief executive officer shall submit to the Authority for approval-(a)a general report covering all the activities of the Authority in the previous year;(b)programmes of work;(c)the annual accounts for the previous year; and(d)the budget for the coming year.
