Supreme Court - Daily Orders
The Kelvin Jute Co.Ltd.Wors.P.F.. And ... vs Krishna Kumar Agarwala . And Ors. on 9 March, 2018
Bench: Kurian Joseph, Mohan M. Shantanagoudar
ITEM NO.803 COURT NO.5 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A.No. 9 and 10 of 2016
in
Civil Appeal No(s). 2591/2006
THE KELVIN JUTE CO.LTD.WORS.P.F.. AND ANR. Appellant(s)
VERSUS
KRISHNA KUMAR AGARWALA . AND ORS. Respondent(s)
with
I.A.No. 6 of 2017 in C.A. No. 2593/2006
Date : 09-03-2018 These matters were mentioned today.
CORAM : HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
For Appellant(s) Dr. Kailash Chand, AOR
Mr. Satish Vig, AOR (Mentioned by)
For Respondent(s) Mr. Krishnan Venugopal, Sr. Adv. (Mentioned by)
Mr. P. V. Saravana Raja, AOR
Ms. Reshmi Rea Sinha, AOR
Mr. Snehasish Mukherjee, AOR
Mr. Dipak Kumar Jena, AOR
Mr. Rahul Gupta, AOR
Mr. Parijat Sinha, AOR
Ms. Aruna Gupta, AOR
Ms. Indra Sawhney, AOR
UPON being mentioned by counsel the Court made the following
O R D E R
The matter is scheduled to be listed on 13.03.2018.
On account of personal difficulty of the learned counsel for the petitioners on that date, list the matter on 20.03.2018.
Signature Not Verified Digitally signed by MAHABIR SINGH Date: 2018.03.10 12:12:26 IST Reason: (JAYANT KUMAR ARORA) (RENU DIWAN)
COURT MASTER ASSISTANT REGISTRAR